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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1) in National Institute of Fashion Technology Statutes, 2020

(1)Subject to the provisions of the Act, the Chairperson of the Board shall also have the following powers, namely:-
(a)to depute a member of the Board to any Institute Campus for inspection;
(b)to call for any information or report in connection with the administration and working of the Institute