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State of Tamilnadu - Section

Section 41 in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

41.

The application shall contain the following particulars-
(a)Name of the college :
(b)Address.
(c)The number of students proposed to be admitted in the first year of M. Pharmacy degree course.
(d)Availability of land, building, facility of training and other physical infrastructures available exclusively for the student of M. Pharmacy degree course to be admitted.
(e)Ready built area available for the accommodation of the academic complex.
(f)Residential quarters for the staff of the college.
(g)Playground,
(h)Hostel, etc.
(i)Name of the promoting body.
(j)Whether the college has fully complied with the guidelines of the University with regard to the conducting of B. Pharmacy degree course.
(k)Whether the first batch of students of B. Pharm degree course have passed out of the colleges; and
(l)Whether full affiliation for B. Pharm degree course has been granted to this college; and such other particulars as may be required by the University from time to time.