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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Tamilnadu - Subsection

Section 41(d) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(d)Availability of land, building, facility of training and other physical infrastructures available exclusively for the student of M. Pharmacy degree course to be admitted.