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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Madhya Pradesh - Subsection

Section 90(2) in M.P. Civil Court Rules, 1961

(2)Process-servers must report themselves to the Nazir and make over to him work tickets and all processes with which they were entrusted for service and also diet-money or other sums if any, immediately on return to headquarters from their beat. If the date of return falls on a holiday an account of money entrusted to them shall be rendered on the next working day. The Nazir must see that this rule is strictly obeyed by each process-server and report cases of non-compliance to the Judge in charge.Note. - Process-servers when on duty in Court and out on process-serving work must always wear and display their standard badges.