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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(VIII) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(VIII)Bringing of mobile phones, electronic watch with facility of calculator, pen devices ipods, MP3 players, Bluetooth/Spy camera, pagers calculators or any such electronic gadgets to the examination hall is prohibited and if anyone happens to bring any of these items, the same should be deposited outside the examination hall solely at the risk and responsibility of the concerned candidate.