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[Cites 0, Cited by 0] [Section 181(3)] [Section 181] [Entire Act]

State of Mizoram - Subsection

Section 181(3)(b) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(b)by the person authorised in writing in this behalf by the person making the petition; or