Rajasthan High Court - Jaipur
Laxmi Choyal D/Of Shri Madaram Choyal vs State Of Rajasthan on 19 August, 2019
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 13870/2019
1. Laxmi Choyal D/of Shri Madaram Choyal, Aged About 31
Years, Resident Of Rac Line, Quarter No. 164, Block J,
Transport Nagar, Jaipur, Raj. Worked As Vocational Trainer
Of Healthcare At Govt. Girls Sen. Sec. School, Amer,
Jaipur Through Gram Tarang Employability Training
Services Pvt. Ltd.)
2. Pooja Yadav W/of Shri Kailashchand Yadav, Aged About
26 Years, Resident Of Village Jodhpura, Post Mohanpura,
Kotputli, Distt. Jaipur, Raj. (Worked As Vocational Trainer
Of Healthcare At Govt. Girls Sen. Sec. School, Kotputli,
Distt. Jaipur Through Gram Tarang Employability Training
Services Pvt. Ltd.)
3. Sangita Choudhary D/of Shri G.s. Tomar, Wife Of Shri
Dhiren Choudhary, Aged About 35 Years, Resident Of
32/182, Sector 03, Pratap Nagar, Sanganer, Jaipur, Raj.
(Worked As Vocational Trainer Of It And Ites At Govt.
Sen. Sec. School, Gopalpura, Distt. Jaipur Through
Aisect)
4. Hema Pareek D/of Shri Mool Chand Pareek, Aged About
39 Years, Resident Of 69, Central Colony, Phase-Ii, Road
No.8, Vki A, Jaipur, Raj. (Worked As Vocational Trainer Of
Beauty And Wellness At Govt. Sen. Sec. School, Harmara,
Distt. Jaipur Through Foresight Edutech Pvt. Ltd.)
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary, Department Of
School Education, Secretariat, Govt. Of Rajasthan, Jaipur
Raj.
2. Director, Secondary Education, Bikaner, Rajasthan.
3. State Project Director, Rajasthan Council Of School
Education, Jhawarlal Nehru Marg, Jaipur.
4. Chief District Education Officer And Ex-Officio, District
Project Coordinator, Samagra Siksha Abhiyaan, District
Jaipur, Raj.
5. Foresight Edutech Pvt. Ltd., 404, Avalon Apartment,
Mangalpuri, M.g. Road, New Delhi-110030. Through Its
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Director
6. Aisect, Sd 199, Shanti Nagar, Opp. Sbi Bank, Hatwara
Road, Near Dispensary No.4, Sodala, Jaipur-302006
Through Its Director.
7. Gram Tarang Employability Training Services, Plot No. 136
And 137, Ramchandrapuram, P.o. Jatni, Distt. Khurda,
Odisha, Pin-752050 Through Its Director.
8. Quess Corp Ltd., 3/3/2, Bellandur Gate, Sarjapur Road,
Bangalaluru, Karnataka Through Its Director
9. Bhagini Nivedita Shiksha Samiti, 40, Shiv Shakti Nagar,
Ahamadpur, Hoshangabad Road, Bhopal, M.p. Through Its
Director.
10. Itrc Technologies Pvt. Ltd., Itrc House, 306-Eb, Sector B
Scheme 94, Opposite Bombay Hospita, Indore, M.p.
Through Its Director.
11. Amass Skill Ventures Private Ltd., 2Nd Floor, Shri Krishna
Dharam Kanta Complex, Fake Rolex More, Opp. Anaj
Mandi, N.h.8, Gurgaon, Haryana Through Its Director.
12. Basix Academy For Building Lifelong Employability,
315/274, 2Nd Floor, Garden Of Five Senses Road, Behind
Saket Metro Station, Saidulajaib, New Delhi-110030
Through Its Director.
----Respondents
Connected With S.B. Civil Writ Petition No. 13871/2019
1. Rahul Sharma S/of Shri Omprakash Sharma, Aged About 31 Years, Resident Of Nagla Khokaliya, Post Kair, Tehsil Bayana, Distt. Bharatpur, Raj. (Worked As Vocational Trainer Of It And Ites At Govt. Sen. Sec. School, Suroth, Distt. Karauli Through Team Lease Services Ltd.)
2. Bhagyamal Panwar S/of Shri Kartar Singh Panwar, Aged About 28 Years, Resident Of Kalaram Ka Para, Khera, Jamalpura, Tehsil Hindauncity, Distt. Karauli, Raj. (Worked As Vocational Trainer Of Automotive Trade At Govt. Sen. Sec. School, Ratan Jila, Distt. Karauli Through Amass Skills Ventures Pvt. Ltd.)
3. Mustak Khan S/of Shri Ramjani Khan, Aged About 28 (Downloaded on 28/08/2019 at 10:25:39 PM) (3 of 17) [CW-13870/2019] Years, Resident Of Gomati Colony, Tehsil Hindaun City, Distt. Karauli, Raj. (Worked As Vocational Trainer Of Electronics And Hardware At Govt. Sen. Sec. School, Phoolwara, Distt. Karauli Through Gram Tarang Employability Training Services Pvt. Ltd.)
4. Adil Khan S/of Shri Babu Khan, Aged About 26 Years, Resident Of Bhatta Colony, Hindauncity, Distt. Karauli, Raj.(Worked As Vocational Trainer Of Electrical At Govt. Adrash Sen. Sec. School, Vijaypura, Distt. Karauli Through Indus Edutrain Pvt. Ltd.)
5. Ravi Garhwal S/of Shri Ramchandra Garhwal, Aged About 29 Years, Resident Of B-29, Basant Vihar, Jhunjhunu, Distt. Jhunjhunu, Raj. (Worked As Vocational Trainer Of Electronics Hardware At Govt. Sen. Sec. School, Ratanjila, Distt. Karauli Through Gram Tarang Employability Training Services Pvt. Ltd.)
6. Sunil Kumar Meena S/of Shri Ramdash Meena, Aged About 25 Years, Resident Of Chilchond, Distt. Dholpur, Raj. (Worked As Vocational Trainer Of Healthcare At Govt. Girls Sen. Sec. School, Hindon City, Distt. Karauli, Through Edujobs Academy Pvt. Ltd.)
----Petitioners Versus
1. State Of Rajasthan, Through Secretary, Department Of School Education, Secretariat, Govt. Of Rajasthan, Jaipur Raj.
2. Director, Secondary Education, Bikaner, Rajasthan.
3. State Project Director, Rajasthan Council Of School Education, Jhawarlal Nehru Marg, Jaipur.
4. Chief District Education Officer And Ex-Officio, District Project Coordinator, Samagra Siksha Abhiyaan, District Karauli, Raj.
5. Amass Skills Ventures Pvt. Ltd., Second Floor, Shrikrishna Dharamkanta Complex, Naharpur, Roopamore, Opp. Anajmandi, National Highway-8, Gurgaon, Haryana Through Its Director.
6. Teamlease Services Limited, 6Th Floor, Bmtc Commercial Complex, 80 Feet Road, Koramangla, Banglore-560095 Through Its Director.
7. Gram Tarang Employability Training Services, Plot No. (Downloaded on 28/08/2019 at 10:25:39 PM) (4 of 17) [CW-13870/2019] 136 And 137, Ramchandrapuram, P.o. Jatni, Distt. Khurda, Odisha, Pin-752050 Through Its Director.
8. Indus Edutrain Pvt. Ltd., 76 Sector, I, Salt Lake, City Kolkata-7000641 Through Its Director.
9. Edujobs Academy Pvt. Ltd., 388, Block G, New Alipore, Kolkata-700053 Through Its Director
10. Quess Corp Ltd., 3/3/2, Bellandur Gate, Sarjapur Road, Bangalaluru, Karnataka Through Its Director
11. Bhagini Nivedita Shiksha Samiti, 40, Shiv Shakti Nagar, Ahamadpur, Hoshangabad Road, Bhopal, M.p. Through Its Director.
12. Itrc Technologies Pvt. Ltd., Itrc House, 306-Eb, Sector B Scheme 94, Opposite Bombay Hospita, Indore, M.p. Through Its Director.
13. Amass Skill Ventures Private Ltd., 2Nd Floor, Shri Krishna Dharam Kanta Complex, Fake Rolex More, Opp. Anaj Mandi, N.h.8, Gurgaon, Haryana Through Its Director.
14. Basix Academy For Building Lifelong Employability, 315/274, 2Nd Floor, Garden Of Five Senses Road, Behind Saket Metro Station, Saidulajaib, New Delhi- 110030 Through Its Director.
----Respondents S.B. Civil Writ Petition No. 13872/2019
1. Anil Kumar Sharma S/of Shri Buuddha Lal Sharma, Aged About 28 Years, Resident Of Village Dagdaga, Post Keelpur Khera, Tehsil Rajgarh, Distt. Alwar, Raj. (Worked As Vocational Trainer Of It And Ites At Govt. Girls Sen. Sec. School, Sarmathutra, Distt. Dholpur, Through Centum)
2. Shivani Saini D/of Shri Shivcharan Saini, Aged About 24 Years, Resident Of 58, Alkapuri, Distt. Alwar, Raj. (Worked As Vocational Trainer Of Apparel Madeups And Home Furnishing At Govt. Girls Sen. Sec. School, Maniya, Distt. Dholpur, Through Il And Fs Skills Development Corporation Limited)
3. Kamlesh D/of Shri Omprakash, Aged About 27 Years, Resident Of Ward No.20, Kacchi Basti, Hanumangarh (Downloaded on 28/08/2019 at 10:25:39 PM) (5 of 17) [CW-13870/2019] Junction, Distt. Hanumangarh, Raj.(Worked As Vocational Trainer Of Apparel Madeups And Home Furnishing At Govt. Sen. Sec. School, Mhugulawali, Distt. Dholpur Through Il And Fs Skills Development Corporation Ltd.)
4. Dinesh Khandelwal S/of Shri Rajendra Prasad, Aged About 28 Years, Resident Of Near G.b. School, Shiv Colony, Mandawar Road, Mahwa, Distt. Dausa, Raj. (Worked As Vocational Trainer Of Patient Care Assistant At Govt. Sen. Sec. School, Kherli, Distt. Dholpur Through Orion Edutech Pvt. Ltd.)
5. Manisha Kumari D/of Shri Balveer Dhobi, Aged About 25 Years, Resident Of 33, Dehli Road, Prem Nagar, Mugaska, Distt. Alwar, Raj. (Worked As Vocational Trainer Of Apparel Madeups Home Furnishing At Govt. Sen. Sec. School, Chila Chond, Distt. Dholpur, Through Il And Fs Sill Development Corporation Ltd.)
6. Manisha Kumari D/of Shri Prasad Jatav, Aged About 23 Years, Resident Of Prasad Nagar, Khudanpuri, Ward No.40, Distt. Alwar, Raj. (Worked As Vocational Trainer Of Home Furnishing At Govt. Girls Sen. Sec. School, Dholpur, Distt. Dholpur Through Gram Tarang Employability Training Services)
----Petitioners Versus
1. State Of Rajasthan, Through Secretary, Department Of School Education, Secretariat, Govt. Of Rajasthan, Jaipur Raj.
2. Director, Secondary Education, Bikaner, Rajasthan.
3. State Project Director, Rajasthan Council Of School Education, Jhawarlal Nehru Marg, Jaipur.
4. Chief District Education Officer And Ex-Officio, District Project Coordinator, Samagra Siksha Abhiyaan, District Dholpur, Raj.
5. Centum Work Skills India Ltd., 127 Neelagagan, Mandi Road, Sultanpur, Mehrauli, New Delhi-110030 Through Its Director.
6. Il And Fs Skills Development Corporation Limited, S1-A, 1St Floor, Bhawani Singh Lane, Near Lic Colony, Subash Marg, C-Scheme, Jaipur-302001 Through Its Director.
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7. Orion Edutech, Orion House, 28, Chinar Park, Rajarhat Road, Kolkata-700157 Through Its Director.
8. Gram Tarang Employability Training Services, Plot No. 136 And 137, Ramchandrapuram, P.o. Jatni, Distt. Khurda, Odisha, Pin-752050 Through Its Director.
9. Basix Academy For Building Lifelong Employability, 315/274, 2Nd Floor, Garden Of Five Senses Road, Behind Saket Metro Station, Saidulajaib, New Delhi- 110030 Through Its Director.
10. Quess Corp Ltd., 3/3/2, Bellandur Gate, Sarjapur Road, Bangalaluru, Karnataka Through Its Director
11. Bhagini Nivedita Shiksha Samiti, 40, Shiv Shakti Nagar, Ahamadpur, Hoshangabad Road, Bhopal, M.p. Through Its Director.
12. Itrc Technologies Pvt. Ltd., Itrc House, 306-Eb, Sector B Scheme - 94, Opposite Bombay Hospita, Indore, M.p. Through Its Director.
13. Amass Skill Ventures Private Ltd., 2Nd Floor, Shri Krishna Dharam Kanta Complex, Fake Rolex More, Opp. Anaj Mandi, N.h.8, Gurgaon, Haryana Through Its Director.
----Respondents S.B. Civil Writ Petition No. 13873/2019
1. Seema Kanwar D/of Shri Anand Singh, Aged About 31 Years, Resident Of A-10, Mahendra Nagar, Bandikui, Distt. Dausa, Raj. (Worked As Vocational Trainer Of Beauty And Wellness At Govt. Sen. Sec. School, Abhaneri, Distt. Dausa Through Indus Integrated Information Management Ltd.)
2. Jalim Singh Gurjar S/of Shri Ram Kishan Gurjar, Aged About 36 Years, Resident Of Dhani Gujran, Bairawas, Distt. Dausa, Raj. (Worked As Vocational Trainer Of Security At Govt. Sen. Sec. School, Kalakhoh, Distt. Dausa Through Pragmatic Education Society)
3. Mohammed Suhel Siddiki Son Of Shri Mohammed Rizwan Siddiki, Aged About 26 Years, Resident Of Nagori Mohalla, Ner Badi Maszid, Distt. Dausa, Raj. (Worked As Vocational Trainer Of Healthcare At Govt. Sen. Sec.
(Downloaded on 28/08/2019 at 10:25:39 PM)(7 of 17) [CW-13870/2019] School, Baniyana, Block Lawan, Distt. Dausa Through Orion Edutech)
----Petitioners Versus
1. State Of Rajasthan, Through Secretary, Department Of School Education, Secretariat, Govt. Of Rajasthan, Jaipur Raj.
2. Director, Secondary Education, Bikaner, Rajasthan.
3. State Project Director, Rajasthan Council Of School Education, Jhawarlal Nehru Marg, Jaipur.
4. Chief District Education Officer And Ex-Officio, District Project Coordinator, Samagra Siksha Abhiyaan, District Dausa, Raj. Through Its Director.
5. Indus Integrated Information Management Ltd., 403, Fourth Floor, Coral Studio, Sehkar Marg, Jaipur, Raj.
6. Pragmatic Education Society, D-452, Ramphal Chowk, Sector 7, Dwarka, New Delhi Through Its Director
7. Orion Edutech, Orion House, 28, Chinar Park, Rajarhat Road, Kolkata-700157 Through Its Director.
8. Quess Corp Ltd., 3/3/2, Bellandur Gate, Sarjapur Road, Bangalaluru, Karnataka Through Its Director
9. Bhagini Nivedita Shiksha Samiti, 40, Shiv Shakti Nagar, Ahamadpur, Hoshangabad Road, Bhopal, M.p. Through Its Director.
10. Itrc Technologies Pvt. Ltd., Itrc House, 306-Eb, Sector B Scheme - 94, Opposite Bombay Hospita, Indore, M.p. Through Its Director.
11. Amass Skill Ventures Private Ltd, 2Nd Floor, Shri Krishna Dharam Kanta Complex, Fake Rolex More, Opp. Anaj Mandi, N.h.8, Gurgaon, Haryana Through Its Director.
12. Basix Academy For Building Lifelong Employability, 315/274, 2Nd Floor, Garden Of Five Senses Road, Behind Saket Metro Station, Saidulajaib, New Delhi- 110030 Through Its Director.
----Respondents S.B. Civil Writ Petition No. 13874/2019
1. Pushpendra Singh S/of Shri Ranveer Singh, Aged About (Downloaded on 28/08/2019 at 10:25:39 PM) (8 of 17) [CW-13870/2019] 27 Years, Resident Of Village Junginpura, Post Sunderpura, Distt. Karauli, Raj. Worked As Vocational Trainer Of It And Ites At Govt. Sen. Sec. School, Chechat, Distt. Kota Through Aisect)
2. Kalu Ram Saini S/of Shri Bhanwar Lal Saini, Aged About 30 Years, Resident Of Ward No.7, V.p.o. Vaid Ki Dhani, Via Ranoli, Tehsil Dataramgarh, Distt. Sikar, Raj.(Worked As Vocational Trainer Of It And Ites At Govt. Girls Sen. Sec. School, Chechat, Distt. Kota Through Aisect)
3. Keshav Kumar S/of Shri Rajkumar, Aged About 30 Years, Resident Of Sikaligar Mohallah, Sewar, Distt. Bharatpur, Raj. (Worked As Vocational Trainer Of It And Ites At Govt. Adrash Sen. Sec. School, Jhadli, Distt. Sikar Through Foresight Edutech Pvt. Ltd.)
----Petitioners Versus
1. State Of Rajasthan, Through Secretary, Department Of School Education, Secretariat, Govt. Of Rajasthan, Jaipur Raj.
2. Director, Secondary Education, Bikaner, Rajasthan.
3. State Project Director, Rajasthan Council Of School Education, Jhawarlal Nehru Marg, Jaipur.
4. Chief District Education Officer And Ex-Officio, District Project Coordinator, Samagra Siksha Abhiyaan, District Kota, Raj.
5. Chief District Education Officer And Ex-Officio, District Project Coordinator, Samagra Siksha Abhiyaan, District Sikar, Raj.
6. Aisect, Sd 199, Shanti Nagar, Opp. Sbi Bank, Hatwara Road, Near Dispensary No.4, Sodala, Jaipur-302006 Through Its Director.indus Integrated Information Management Ltd., 403, Fourth Floor, Coral Studio, Sehkar Marg, Jaipur, Raj.
7. Foresight Edutech Pvt. Ltd., 404, Avalon Apartment, Mangalpuri, M.g. Road, New Delhi-110030. Through Its Director
8. Quess Corp Ltd., 3/3/2, Bellandur Gate, Sarjapur Road, Bangalaluru, Karnataka Through Its Director
9. Bhagini Nivedita Shiksha Samiti, 40, Shiv Shakti Nagar, (Downloaded on 28/08/2019 at 10:25:39 PM) (9 of 17) [CW-13870/2019] Ahamadpur, Hoshangabad Road, Bhopal, M.p. Through Its Director.
10. Itrc Technologies Pvt. Ltd., Itrc House, 306-Eb, Sector B Scheme 94, Opposite Bombay Hospita, Indore, M.p. Through Its Director.
11. Amass Skill Ventures Private Ltd., 2Nd Floor, Shri Krishna Dharam Kanta Complex, Fake Rolex More, Opp. Anaj Mandi, N.h.8, Gurgaon, Haryana Through Its Director.
12. Basix Academy For Building Lifelong Employability, 315/274, 2Nd Floor, Garden Of Five Senses Road, Behind Saket Metro Station, Saidulajaib, New Delhi- 110030 Through Its Director.
----Respondents S.B. Civil Writ Petition No. 13875/2019
1. Raghuveer Mali S/of Shri Brij Mohan Mali, Aged About 33 Years, Resident Of Kutacpura Maliyan, Distt. Sawaimadhopur, Raj. (Worked As Vocational Trainer Of Retail Sales At Govt. Adrash Hr. Sec. School, Khatkar, Distt. Bundi Through Basix Academy For Building Lifelong Employability Ltd.)
2. Pawan Kumar Nagar S/of Shri Chauthmal Nagar, Aged About 29 Years, Resident Of 253, Krishan Nagar, Dhakad Mohalla, Chouru, Uniyara, Distt. Tonk, Raj. (Worked As Vocational Trainer Of It And Ites At Govt. Adarsh Girls Sen. Sec. School, Keshorai Patan, Distt. Bundi Through Aisect)
3. Mahendra Nagar S/of Shri Hukam Chand Nagar, Aged About 31 Years, Resident Of Village And Post Marayata, Tehsil Khanpur, Distt. Jhalawar, Raj. (Worked As Vocational Trainer Of Retail At Govt. Sen. Sec. School, Nainwa, Distt. Bundi Through Basix Academy For Building Lifelong Employability Ltd.)
----Petitioners Versus
1. State Of Rajasthan, Through Secretary, Department Of School Education, Secretariat, Govt. Of Rajasthan, Jaipur Raj.
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2. Director, Secondary Education, Bikaner, Rajasthan.
3. State Project Director, Rajasthan Council Of School Education, Jhawarlal Nehru Marg, Jaipur.
4. Chief District Education Officer And Ex-Officio, District Project Coordinator, Samagra Siksha Abhiyaan, District Bundi, Raj.
5. Aisect, Sd 199, Shanti Nagar, Opp. Sbi Bank, Hatwara Road, Near Dispensary No.4, Sodala, Jaipur-302006 Through Its Director.
6. Basix Academy For Building Lifelong Employability, 315/274, 2Nd Floor, Garden Of Five Senses Road, Behind Saket Metro Station, Saidulajaib, New Delhi- 110030 Through Its Director.
7. Quess Corp Ltd., 3/3/2, Bellandur Gate, Sarjapur Road, Bangalaluru, Karnataka Through Its Director
8. Bhagini Nivedita Shiksha Samiti, 40, Shiv Shakti Nagar, Ahamadpur, Hoshangabad Road, Bhopal, M.p. Through Its Director.
9. Itrc Technologies Pvt. Ltd., Itrc House, 306-Eb, Sector B Scheme 94, Opposite Bombay Hospita, Indore, M.p. Through Its Director.
10. Amass Skill Ventures Private Ltd., 2Nd Floor, Shri Krishna Dharam Kanta Complex, Fake Rolex More, Opp. Anaj Mandi, N.h.8, Gurgaon, Haryana Through Its Director.
----Respondents S.B. Civil Writ Petition No. 13876/2019
1. Sourabh Parashar S/of Shri Hukam Chand Sharma, Aged About 30 Years, Resident Of In Front Of Karnel Dheri Singh Ki Kothi, Mohalla Gopalgarh, Distt. Bharatpur, Raj. (Worked As Vocational Trainer Of Travel And Tourism At Govt. Sen. Sec. School, Deeg, Distt. Bharatpur Through Indus Integrated Information Management Ltd.)
2. Shashi Sen D/of Shri Late Shri Bhagvat Prasad Sen, Aged About 30 Years, Resident Of Nadiya Mohallah, Near Pathwari, Narendra Parshad Wali Gali, Distt. Bhartpur, Raj. (Worked As Vocational Trainer Of Beauty And Wellness At Govt. Girls Sen. Sec. School, Kaman, Distt.
(Downloaded on 28/08/2019 at 10:25:39 PM)(11 of 17) [CW-13870/2019] Bharatpur Through Labournet Services India Pvt. Ltd.)
3. Vivek Singh S/of Shri Kunwar Kishan, Aged About 30 Years, Resident Of Village Piraka, Post Khakhawali, Tehsil Nagar, Distt. Bharatpur, Raj. (Worked As Vocational Trainer Of It And Ites At Kishan Lal Joshi Govt. Sen. Sec. School, Deeg, Distt. Bharatpur Through Il And Fs Skills Development Corporation Ltd.)
----Petitioners Versus
1. State Of Rajasthan, Through Secretary, Department Of School Education, Secretariat, Govt. Of Rajasthan, Jaipur Raj.
2. Director, Secondary Education, Bikaner, Rajasthan.
3. State Project Director, Rajasthan Council Of School Education, Jhawarlal Nehru Marg, Jaipur.
4. Chief District Education Officer And Ex-Officio, District Project Coordinator, Samagra Siksha Abhiyaan, District Bharatpur, Raj.
5. Labour Net Services India Pvt. Ltd., 25/1-4, 9Th Cross, 19Th A Main, Jp Nagar, 2Nd Phase, Banglore-560078 Karnataka, India Through Its Director.
6. Indus Integrated Information Management Ltd., 403, Fourth Floor, Coral Studio, Sehkar Marg, Jaipur, Raj. Through Its Director.
7. Il And Fs Skills Development Corporation Limited, S1-A, 1St Floor, Bhawani Singh Lane, Near Lic Colony, Subash Marg, C-Scheme, Jaipur-302001 Through Its Director.
8. Basix Academy For Building Lifelong Employability, 315/274, 2Nd Floor, Garden Of Five Senses Road, Behind Saket Metro Station, Saidulajaib, New Delhi- 110030 Through Its Director.
9. Quess Corp Ltd., 3/3/2, Bellandur Gate, Sarjapur Road, Bangalaluru, Karnataka Through Its Director
10. Bhagini Nivedita Shiksha Samiti, 40, Shiv Shakti Nagar, Ahamadpur, Hoshangabad Road, Bhopal, M.p. Through Its Director.
11. Itrc Technologies Pvt. Ltd., Itrc House, 306-Eb, Sector B Scheme 94, Opposite Bombay Hospita, Indore, M.p. Through Its Director.
(Downloaded on 28/08/2019 at 10:25:39 PM)(12 of 17) [CW-13870/2019]
12. Amass Skill Ventures Private Ltd., 2Nd Floor, Shri Krishna Dharam Kanta Complex, Fake Rolex More, Opp. Anaj Mandi, N.h.8, Gurgaon, Haryana Through Its Director.
----Respondents S.B. Civil Writ Petition No. 13877/2019
1. Bharat Lal Mali S/of Shri Brij Mohan Mali, Aged About 28 Years, Resident Of Kutacpura Maliyan, Khicchiupur, Distt. Sawai-Madhopur, Raj. (Worked As Vocational Trainer Of Travel And Tourism At Govt. Sen. Sec. School, Lahsoda, Distt. Sawai-Madhopur Through Centum Work Skills India Ltd.)
2. Kamal Singh S/of Shri Badelal, Aged About 29 Years, Resident Of Near Gas Godam, Damdama Road, Bayana, Distt. Bharatpur, Raj. Worked As Vocational Trainer Of It And Ites At Govt. Girls Sen. Sec. School, Gangapur City, Distt. Sawaimadhopur Through Team Lease Services Ltd.)
3. Jasvendra Singh Dugar S/of Shri Dinesh Chand, Aged About 31 Years, Resident Of Village Kheep Ka Pura, Post Jagar, Tehsil Hindaun, Distt. Karauli, Raj. (Worked As Vocational Trainer Of It And Ites At Govt. Sen. Sec. School, Khandeep, Distt. Sawaimadhopur Through Teamlease Services Ltd.)
4. Laxmi Jangid Wife Of Shri Mukesh Jangid, Aged About 30 Years, Resident Of Ward No.19, Sahariyaan Ki Gali, Near Tanta Hanuman, Footakot, Distt. Karauli, Raj. (Worked As Vocational Trainer Of Beauty And Wellness At Govt. Girls Sen. Sec. School, Vajirpur, Distt. Swaimadhopur Through Ica Edu Skills Pvt. Ltd.)
5. Babloo Ram S/of Shri Hari Singh, Aged About 30 Years, Resident Of Village Gothara, Post Lakhanpur, Tehsil Weir, Distt. Bharatpur, Raj. (Worked As Vocational Trainer Of It And Ites At Govt. Sen. Girls Sen. Sec. School, Wazirpur, Block Gangapurcity, Distt. Sawaimadhopur Through Teamlease Services Ltd.)
----Petitioners Versus
1. State Of Rajasthan, Through Secretary, Department Of (Downloaded on 28/08/2019 at 10:25:39 PM) (13 of 17) [CW-13870/2019] School Education, Secretariat, Govt. Of Rajasthan, Jaipur Raj.
2. Director, Secondary Education, Bikaner, Rajasthan.
3. State Project Director, Rajasthan Council Of School Education, Jhawarlal Nehru Marg, Jaipur.
4. Chief District Education Officer And Ex-Officio, District Project Coordinator, Samagra Siksha Abhiyaan, District Sawaimadhopur, Raj.
5. Teamlease Services Limited, 6Th Floor, Bmtc Commercial Complex, 80 Feet Road, Koramangla, Banglore-560095 Through Its Director.
6. Ica Edu. Skills Pvt. Ltd, Pp-6, 3Rd Floor, Pitampura, Near Gopal Mandir, New Delhi-110034 Through Its Director.
7. Centum Work Skills India Ltd., 127 Neelagagan, Mandi Road, Sultanpur, Mehrauli, New Delhi-110030 Through Its Director.
8. Basix Academy For Building Lifelong Employability, 315/274, 2Nd Floor, Garden Of Five Senses Road, Behind Saket Metro Station, Saidulajaib, New Delhi- 110030 Through Its Director.
9. Quess Corp Ltd., 3/3/2, Bellandur Gate, Sarjapur Road, Bangalaluru, Karnataka Through Its Director
10. Bhagini Nivedita Shiksha Samiti, 40, Shiv Shakti Nagar, Ahamadpur, Hoshangabad Road, Bhopal, M.p. Through Its Director.
11. Itrc Technologies Pvt. Ltd., Itrc House, 306-Eb, Sector B Scheme 94, Opposite Bombay Hospita, Indore, M.p. Through Its Director.
12. Amass Skill Ventures Private Ltd., 2Nd Floor, Shri Krishna Dharam Kanta Complex, Fake Rolex More, Opp. Anaj Mandi, N.h.8, Gurgaon, Haryana Through Its Director.
----Respondents S.B. Civil Writ Petition No. 13878/2019
1. Kamal Saini S/of Shri Sukhlal Saini, Aged About 27 Years, Resident Of Station Road, Near Oil Mill, Rajgarh, Distt. Alwar, Raj. (Worked As Vocational Trainer Of Patient Care Assistant At Govt. Sen. Hr. Sec. School Boy, (Downloaded on 28/08/2019 at 10:25:39 PM) (14 of 17) [CW-13870/2019] Khairthal, Block Kishangarhbas, Distt. Alwar Through Skill Tree Consulting Pvt. Ltd.)
2. Muveen Khan S/of Shri Sumer Khan, Aged About 30 Years, Resident Of Nayamatpur, Alamshah, Distt. Bharatpur, Raj. (Worked As Vocational Trainer Of It And Ites At Govt. Sen. Sec. School, Tapukara, Block Tijara, Distt. Alwar Through Il And Fs Skills Development Corporation Ltd.)
3. Mahesh Chand S/of Shri Ranveer Singh, Aged About 28 Years, Resident Of Bich Ka Thok, Paraswara, Distt. Bharatpur, Raj. (Worked As Vocational Trainer Of Retail At Govt. Sen. Sec. School, Tapukara, Distt. Alwar Through Aisect)
4. Pushpendra Kumar Sharma S/of Shri Lilaram Sharma, Aged About 34 Years, Resident Of Duhar Chougan, Distt. Alwar, Raj. (Worked As Vocational Trainer Of Retail At Govt. Sen. Sec. School, Alawada Block Ramgarh, Distt. Alwar Through Aisect)
5. Daooji Tyagi S/of Shri Khoobchand, Aged About 28 Years, Resident Of Bagcholi Khar, Distt. Dholpur, Raj. (Worked As Vocational Trainer Of Retail At Govt. Sen. Sec. School, Jhiawana, Block Tijara, Distt. Alwar Through Aisect.)
6. Suman Bai W/of Shri Som Prakash, Aged About 42 Years, Resident Of 1 Ta 14, Kalakua, Arawali Vihar, Sector No.01, Distt. Alwar, Raj. (Worked As Vocational Trainer Of Beauty And Wellness At Govt. Sen. Sec. School, Mubarikpur, Distt. Alwar Through Don Bosco Tech Society)
7. Asha Saini W/of Shri Amit Saini, Aged About 36 Years, Resident Of Chhipatwada, Tijara, Distt. Alwar, Raj. (Worked As Vocational Trainer Of Travel And Tourism At Govt. Sen. Sec. School, Chandoli, Distt. Alwar Through Gram Tarang Employability Services Pvt. Ltd.)
8. Pushpa Devi D/of Shri Chimman Lal, Wife Of Shri Vijay Kumar Saini, Aged About 37 Years, Resident Of Laddu Khas Ki Bagichi, Distt. Alwar, Raj. (Worked As Vocational Trainer Of Travel And Tourism At Govt. Sen. Sec. School, Maujpur, Distt. Alwar Through Gram Tarang Employability Training Services)
----Petitioners (Downloaded on 28/08/2019 at 10:25:39 PM) (15 of 17) [CW-13870/2019] Versus
1. State Of Rajasthan, Through Secretary, Department Of School Education, Secretariat, Govt. Of Rajasthan, Jaipur Raj.
2. Director, Secondary Education, Bikaner, Rajasthan.
3. State Project Director, Rajasthan Council Of School Education, Jhawarlal Nehru Marg, Jaipur.
4. Chief District Education Officer And Ex-Officio, District Project Coordinator, Samagra Siksha Abhiyaan, District Alwar, Raj.
5. Il And Fs Skills Development Corporation Limited, S1-A, 1St Floor, Bhawani Singh Lane, Near Lic Colony, Subash Marg, C-Scheme, Jaipur-302001 Through Its Director.
6. Skill Tree Consulting (P) Ltd., Corporate Office- 105 Tower B, Pacific Business Park, Site-Iv, Sahibabad Indl. Area, Ghaziabad-201-10 (U.p) Through Its Director.
7. Gram Tarang Employability Training Services, Plot No. 136 And 137, Ramchandrapuram, P.o. Jatni, Distt. Khurda, Odisha, Pin-752050 Through Its Director.
8. Aisect, Sd 199, Shanti Nagar, Opp. Sbi Bank, Hatwara Road, Near Dispensary No.4, Sodala, Jaipur-302006 Through Its Director.
9. Don Bosco Tech Society, Gali No.07, Dashratpuri, New Delhi Through Its Director.
10. Basix Academy For Building Lifelong Employability, 315/274, 2Nd Floor, Garden Of Five Senses Road, Behind Saket Metro Station, Saidulajaib, New Delhi- 110030 Through Its Director.
11. Quess Corp Ltd., 3/3/2, Bellandur Gate, Sarjapur Road, Bangalaluru, Karnataka Through Its Director
12. Bhagini Nivedita Shiksha Samiti, 40, Shiv Shakti Nagar, Ahamadpur, Hoshangabad Road, Bhopal, M.p. Through Its Director.
13. Itrc Technologies Pvt. Ltd., Itrc House, 306-Eb, Sector B Scheme - 94, Opposite Bombay Hospita, Indore, M.p. Through Its Director.
14. Amass Skill Ventures Private Ltd, 2Nd Floor, Shri Krishna Dharam Kanta Complex, Fake Rolex More, Opp. Anaj Mandi, N.h.8, Gurgaon, Haryana Through Its Director.
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----Respondents
For Petitioner(s) : Mr. Shrey Gaharana, Adv.
For Respondent(s) : Mr. Rahul Sharma, Adv. on behalf of
Mr. Rajneesh Gupta, Adv.
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI Judgment / Order 19/08/2019
1. Learned counsel for the parties jointly submit that the issue involved in the present writ petitions is already covered by the judgment rendered by this Court in Smt. Seema Gupta & Ors. Vs. Union of India & Ors. (S.B. Civil Writ Petition No.10843/2019), decided on 06/08/2019. The operative portion of the judgment (supra), provides as under:-
"After hearing the learned counsel for the parties and looking to the factual matrix of the case, this Court deems it appropriate to dispose of these writ petitions while intervening on a limited count, which is that if the petitioners are having proper qualification and are eligible to be appointed as Vocational Trainers and were duly selected by the respondents strictly in accordance with law on contractual basis, then their services shall not be replaced by another set of contractual Vocational Trainers to be appointed in pursuance of the order dated 20th May, 2019. While observing as above, this Court makes it clear that this Court is not inclined to go into the legality of the order dated 20th May, 2019 at this stage as the same is not prejudicial to the interest of the present petitioners. The protection to the petitioners shall be strictly as per their qualification and eligibility and appointment based on legal selection process for the contractual post of Vocational Trainers. The substitution shall not be made by another set of Vocational Trainers being appointed in pursuance of the order dated 20th May, 2019. The respondents shall, however, be free to conduct the services of the petitioners as per the existing project and scheme. Lastly, while addressing the apprehension raised by counsel for the petitioners that their salaries are not being paid in time since long, we direct the respondents to pay the salary to the petitioners as expeditiously as possible. "(Downloaded on 28/08/2019 at 10:25:39 PM)
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2. In the light of the limited submissions, these writ petitions are also disposed of in the same terms and it is ordered that the directions issued in the case of Smt. Seema Gupta & Ors. Vs. Union of India & Ors. (supra) shall operate in case of the petitioners also. All pending applications including stay application shall stand disposed of. A copy of this order be placed in each respective file.
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