Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 102(10)] [Section 102] [Entire Act]

State of Assam - Subsection

Section 102(10)(a) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(a)shall mean a Civil Engineer having at least 2 (two) years experience in soil and foundation engineering under similar soil/ geo-technical / soil condition.