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Himachal Pradesh High Court

Mr. Ajay Kumar vs . Mr. Ramesh Chand & Anr. on 21 September, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Mr. Ajay Kumar vs. Mr. Ramesh Chand & Anr.

.

RSA No. 227 of 2022.

21.09.2022 Present: Mr. R.L. Chaudhary, Advocate, for the appellant.

Mr. Athrav Sharma, Advocate, for respondent No.1.

Mr. Vinod Thakur, Advocate, for respondent No.2.

CMP No. 11187 of 2022.

More time sought to file rejoinder. Be filed within three weeks.

List on 9th November, 2022.

(Satyen Vaidya) Judge.

21st September, 2022. (jai) ::: Downloaded on - 21/09/2022 20:06:24 :::CIS