Himachal Pradesh High Court
Ajay Kumar vs . Ramesh Chand & Anr. on 7 September, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
Ajay Kumar Vs. Ramesh Chand & Anr.
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RSA No. 227/202207.09.2022 Present: Mr. R.L. Chaudhary and Mr. H.R. Sidhu, Advocate, for the appellant.
Mr. Ajay Sharma, Sr. Advocate with Mr. Ajay Thakur, Advocate, for respondent No. 1.
Mr. Vinod Thakur, Advocate, for respondent No. 2. CMP No. 11187/2022 Reply to the application on behalf of respondent No. 1 is stated to have been filed in the Registry. However, the same is not on record. Let the same be placed on record.
Rejoinder, as prayed for, be filed within two weeks. List for consideration on 21st September, 2022, before the appropriate Bench. Power of Attorneys on behalf of the respondents be also filed in the meantime.
(Chander Bhusan Barowalia) Judge 7th September, 2022 (raman) ::: Downloaded on - 07/09/2022 20:15:30 :::CIS