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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(49) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(49)"footing" means a foundation unit constructed in brick work, stone masonry or concrete under the base of a wall or column for the purpose of distributing the load over a larger area;