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State of Tamilnadu - Section

Section 4 in Tamil Nadu Cooperative Sugar Mills Managerial Common Cadre System Rules, 2018

4. Formation of Common Cadre Authority.

- common cadre Authority is a committee comprising of the following officials:
(i)commissioner /Director of sugar ;
(ii)Additional Director of sugar - I; and
(iii)Additional Director of sugar - II
in which Director of sugar will be the chairman of the committee. If the post of one of the Additional Director of sugar is vacant, the Managing Director, Tamil Nadu co-operative sugar Federation would be the 3rd member of the committee.