Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(8) in Tamil Nadu Electricity Grid Code, 2005

(8)State Coordination Forum: As per Section 166 (4) of the Act, Govt, of Tamil Nadu shall constitute a coordination forum consisting of the Chair person of the TNERC and Members there of, representatives of the generating companies, transmission licensees and distribution licensees engaged in generation, transmission and distribution for electricity in the State for smooth and coordinated development of the power system in the State. Any issues related with the planning and operation of the Grid shall be discussed in this forum. It is-for the Commission to consider the recommendations of the Forum and act suitably through directives to STU / SLDC