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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(2)(c) in U.P. Street Vendors within the area of an Industrial Development Authority (Protection of Livelihood and Regulation of Street Vending) Rules, 2018

(c)for the promotion of social status and for the welfare schemes of social security of the street vendors, help of Non-Government Organisations, street vendors associations and unions and other welfare organisations may be taken.