Section 23(2) in U.P. Street Vendors within the area of an Industrial Development Authority (Protection of Livelihood and Regulation of Street Vending) Rules, 2018
(2)(a)financial assistance to a street vendor may be provided so as to make him/her capable of conducting the business, self-help groups may be constituted by the groups thereof by own contributions, loans from financial institutions and grants from various schemes etc. A fund may be established and financial assistance may be provided to the members of self-help groups;(b)group insurance scheme may be introduced for street vendors who have been issued certificate of vending;(c)for the promotion of social status and for the welfare schemes of social security of the street vendors, help of Non-Government Organisations, street vendors associations and unions and other welfare organisations may be taken.
