Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(iii) in Punjab School Education Board (Employees' Pension, Provident Fund and Gratuity) Regulations, 1991

(iii)the employees taken on deputation, from other departments but later on absorbed in the service of the Board.