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State of Punjab - Section

Section 4 in Punjab School Education Board (Employees' Pension, Provident Fund and Gratuity) Regulations, 1991

4. Extent of application.

- These regulations shall apply to :-
(i)all the employees of the Punjab School Education Board who join service on or after coming into force of these regulations.
(ii)the employees recruited by the Board after its inception, erstwhile employees of the Punjab University whose services were allocated to the Board and the employees of the Printing and StationEry Department, Punjab taken on deputation but later absorbed in the Board Service.
(iii)the employees taken on deputation, from other departments but later on absorbed in the service of the Board.
Note :- These regulations shall apply to the employees mentioned in clauses (ii) and (iii) if they opt for these regulations otherwise they shall be governed by the Punjab School Education Board (Provident Fund) Regulations, 1978.