Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] NCT Delhi - Subsection Section 1(2) in The Delhi Development Authority Act, 1957 (2)It extends to the whole of the [National Capital Territory of Delhi]. [Substituted by Act 36 of 1996, section 2, for "Union territory of Delhi" (wef 21-12-1996)]
