Section 1 in The Delhi Development Authority Act, 1957
1. Short title, extent and commencement.
(1)This Act may be called the Delhi Development Authority Act, 1957.(2)It extends to the whole of the [National Capital Territory of Delhi]. [Substituted by Act 36 of 1996, section 2, for "Union territory of Delhi" (wef 21-12-1996)](3)It shall come into force on such [date] [Came into force on 30-12-1957, vide S.R.O. 120 dated 30th December, 1957, published in the Gazette of India, 1958, Pt. II, section 3, p. 94 dated 11th January, 1958] as the Central Government may, by notification in the Official Gazette, appoint.
