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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(2) in The Bihar Home Guards Rules, 1953

(2)There will be one or more training camps for the training of the Home Guards. Each of these camps will be commanded by an Officer Commanding; Training Camp, under the direct supervision and control of the Commandant. The Officer Commanding shall be assisted by a staff of Instructors and others as may be sanctioned by the State Government from time to time.