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State of Bihar - Section

Section 3 in The Bihar Home Guards Rules, 1953

3. Organisation.

(1)The Home Guards Force in the State of Bihar shall be commanded by the Inspector-General assisted by the Commandant and it shall consist of sections, platoons, companies, and battalions as also a technical corps commanded by Section Leaders, Platoon Commanders, Company Commanders and Battalion Commanders.
(2)There will be one or more training camps for the training of the Home Guards. Each of these camps will be commanded by an Officer Commanding; Training Camp, under the direct supervision and control of the Commandant. The Officer Commanding shall be assisted by a staff of Instructors and others as may be sanctioned by the State Government from time to time.
(3)The Home Guards Force shall consist of such Gazetted and non-Gazetted Officers as are specified in the First Schedule.