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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(1) in The UTTAR PRADESH POLICE AND FORENSIC SCIENCE UNIVERSITY ACT, 2020

(1)The Academic Council of the University shall consist of;the Vice-Chancellor, who shall be the Chairperson of the AcademicCouncil;two academicians or professionals, to be nominated by the Board;two academicians or professionals in the field of forensic science, to be nominated by the Board;the Director of Research and Development;the Directors of the University;one professor from each discipline of the University, by rotation, to be nominated by the Vice-Chancellor.