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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(2) in The Maharashtra Electricity Regulatory Commission (General Conditions of Distribution Licence) Regulations, 2006

(2)Interpretations
(a)Words and expressions used in these Regulations and not defined shall have the meanings assigned to them in the Act.
(b)Reference to any statute, rule or regulation shall mean as in force from time to time.