Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(2)(a) in The Maharashtra Electricity Regulatory Commission (General Conditions of Distribution Licence) Regulations, 2006 (a)Words and expressions used in these Regulations and not defined shall have the meanings assigned to them in the Act.