Section 13(3)(b) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

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State of Bihar - Subsection

Section 13(3)(b) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(b)Except where otherwise specifically required the medium through which a candidate may answer the questions in the language subjects shall be as follows: -

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State of Bihar - Subsection

Section 13(3)(b) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994