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State of Uttarakhand - Section

Section 9 in Himalayiya University Act, 2019

9. Objectives of the university.

- The objectives for which the University is established are as follows:-
(a)To provide for extensive study, teaching, and research in all elements of Ayush Education;
(b)To conduct the courses of Ayush, Technical, Management, Medical, Science, Humanities, Himalaya Studies, Education, Journals etc; with the prior permission and to adhere to procedure and norms laid down by UGC and Statutory/Regulatory body and State Government;
(c)To promote research and innovations in the Ayush, Technical, Management, Medical, Science, Humanities, Himalayiya Studies, Education, Journals;
(d)To undertake extramural studies, extension programs and field outreach activities to contribute to the development of society;
(e)To promote National integration, secularism, social equity and engineering understanding and ethics;
(f)To contribute to the promotion and development of economically and socially deprived class and provide to such students the opportunity to join mainstream.
(g)As necessary, doing all that is necessary, relevant and helpful for achieving all or any of the objectives of the University.