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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttarakhand - Subsection

Section 9(b) in Himalayiya University Act, 2019

(b)To conduct the courses of Ayush, Technical, Management, Medical, Science, Humanities, Himalaya Studies, Education, Journals etc; with the prior permission and to adhere to procedure and norms laid down by UGC and Statutory/Regulatory body and State Government;