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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(1) in Bachelor of Hotel and Tourism Management Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(1)The candidate shall submit the self-attested copies of the following documents along with the print out of the registration form at the Help Centre, namely:-
(i)S.S.C. Examination (Std. X) Mark-sheet,
(ii)H.S.C. Examination (Std. Xll) Mark-sheet or of equivalent examination,
(iii)School Leaving Certificate or Transfer Certificate,
(iv)Caste certificate for a candidate belonging to Scheduled Castes (SC), Scheduled Tribes (ST) and Socially and Educationally Backward Classes (SEBC), issued by the authority empowered by the State Government in this behalf,
(v)Non Creamy Layer (NCL) certificate of the family, issued after 1st April of the relevant academic year, by the authority empowered by the State Government in this behalf.
(vii)Certificate of Ex-Serviceman, duly issued by the Director, Sainik Welfare Board, Gujarat State or by the District Sainik Welfare Officer,
(viii)A copy of certificate of In-Serviceman duly issued by the Commanding Officer of the respective unit in which lie is serving,
(ix)A copy of certificate of income issued by the authority empowered by the State Government in this behalf, if applicable,
(x)Photograph of candidate for other State / other than Gujarat Secondary and Higher Secondary Education Board, and
(xi)Such other certificates as the Admission Committee deems necessary.