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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(1) in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

(1)The Director shall prescribe a scale of diet for the inmates of a protective home with the approval of the Government and may effect alterations therein with the like approval of the government.