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State of Rajasthan - Section

Section 22 in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

22. Diet of inmates in protective homes.

(1)The Director shall prescribe a scale of diet for the inmates of a protective home with the approval of the Government and may effect alterations therein with the like approval of the government.
(2)The scale of diet for sick inmates shall be fixed by the Medical Officer in a protective home.