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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(3) in Andhra Pradesh Common Entrance Test for entry into Engineering, Pharmacy, Agriculture, Medical, Dental and Pharm. D Course Rules, 2011

(3)Irrespective of the number of Associations recognized under clause (2) above, they can conduct only one EAMCET-AC for Medical and allied courses and another for Engineering and allied courses. The Admission and Fee Regulatory Committee shall issue notification, inviting options from the Managements of all the Professional Colleges for admitting their students either through EAMCET or EAMCET-AC.