Section 11 in Andhra Pradesh Common Entrance Test for entry into Engineering, Pharmacy, Agriculture, Medical, Dental and Pharm. D Course Rules, 2011
11. Engineering, Agriculture and Medical Common Entrance Test - conducted by Association of colleges (EAMCET - AC).
(a)Association of colleges-Formation and its Functions:(1)There may be separate Association of Colleges recognized by APSCHE representing the two types of professional colleges as defined in Rule (2) (ix) of these Rules to conduct EAMCET-AC.(2)The Secretary(s) of Association(s) of Colleges formed, as in clause (1) above shall intimate their formation, rules and bye-laws and the names of office bearers and member colleges with their Minority or Non-minority status to the Competent Authority and Admission and Fee Regulatory Committee before a date stipulated by the Competent Authority. The State Council shall accord recognition to the Association(s) who submit the above particulars and documents before the stipulated date after due verification.(3)Irrespective of the number of Associations recognized under clause (2) above, they can conduct only one EAMCET-AC for Medical and allied courses and another for Engineering and allied courses. The Admission and Fee Regulatory Committee shall issue notification, inviting options from the Managements of all the Professional Colleges for admitting their students either through EAMCET or EAMCET-AC.(4)The option of choosing, between either of EAMCET or EAMCET - AC shall be exercised by the Management of the colleges and shall be intimated before a stipulated date to the Competent Authority and the Admission and Fee Regulatory Committee. In case failure on the part of any management to exercise their option it shall be construed that they shall admit the candidates into their colleges on the basis of the rank at EAMCET.(b)Constitution of Committee of EAMCET -AC. - The Committee of EAMCET - AC shall be constituted by the Association of Colleges with eminent members academicians representing all the disciplines included for the test. A member of this committee shall be appointed as Convenor of the Committee of EAMCET - AC to discharge functions as assigned by the Committee of EAMCET-AC.
