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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Haryana - Subsection

Section 15(1) in Haryana District Mineral Foundation Trust Rules, 2016

(1)All the decisions by the trustees shall be taken in the meeting of the Governing Council by the majority of the members present and if required, by voting. In case of the tie the Chairperson of the meeting shall have a casting vote. Every meeting of the Governing Council shall be deemed to be a meeting of the trust.