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State of Bihar - Section

Section 6 in Bihar Information Clerk Cadre (Recruitment and Service) Rules, 2010

6. Promotion.

(1)The personnel confirmed in this cadre and passed in the examination mentioned in Rule 5 shall be promoted in the hierarchy mentioned in sub-rule (2).
(2)The hierarchy of Bihar Information clerk cadre shall be prescribed as follows:-
Sl. No. Grade Pay Scale (in Rs.) Level Designation Percentage of promoted post
1 2 3 4 5 6
A Grade-IV 3050-4590 Basic Grade Lower Division Information Clerk 50
B Grade-III 4000-100-6000 First ladder of promotion Upper Division Information Clerk 25
C Grade-II 5000-150-8000 Second ladder of promotion Head Information Clerk 20
D Grade-I 5500-175-9000 Third ladder of promotion Office Superintendent 5
(3)The promotion of first level (in Senior Division Clerk) shall be made on the basis of seniority-cum-merit of basic grade. Promotion of Second level (Principal information clerk) and Third level (Office Superintendent) shall be on the basis of merit-cum-seniority. Promotion of all levels be considered on the recommendations of the Departmental Promotion committee.
(4)The promotion may be considered on the completion of the qualifying period (Kalawadhi) prescribed from time to time by the State Government (Personnel and Administrative Reforms Department).
(5)The Departmental Promotion Committee shall comprise-the following members and the promotion to be considered on the basis of the recommendations of the Committee
(a) Director, Information and Public Relations Department - Chairman
(b) Under Secretary/Deputy Secretary/Joint Secretary, Informationand Public Relations Department - Member
(c) Officer of Scheduled Caste/Scheduled Tribe nominated by thePersonnel and Administrative Reforms Department - Member
Chapter-4 Miscellaneous