[Cites 0, Cited by 0]
[Section 6]
[Entire Act]
State of Bihar - Subsection
Section 6(5) in Bihar Information Clerk Cadre (Recruitment and Service) Rules, 2010
| (a) | Director, Information and Public Relations Department | - Chairman |
| (b) | Under Secretary/Deputy Secretary/Joint Secretary, Informationand Public Relations Department | - Member |
| (c) | Officer of Scheduled Caste/Scheduled Tribe nominated by thePersonnel and Administrative Reforms Department | - Member |