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State of Odisha - Section

Section 62 in The Orissa Hindu Religious Endowments Rules, 1959

62.

(1)The following officers shall furnish a cash security of the sum mentioned against them at the time of their appointment :
    Rs.
1. Secretary to the Endowment Commissioner 500
2. Accountant 300
3. Assistant Accountant 200
4. Inspectors 500
5. Treasury Sarkar 100
(2)These cash securities shall ordinarily be kept in a Post Office Savings Banks Account opened in the name of the employee concerned and shall be pledged to the Commissioner by the employee.
(3)No money shall be withdrawn from the pass book unless it is required for being adjusted.