Section 62(1) in The Orissa Hindu Religious Endowments Rules, 1959

[Cites 0, Cited by 0] [Section 62] [Entire Act]

(1)The following officers shall furnish a cash security of the sum mentioned against them at the time of their appointment :

		Rs.
1.	Secretary to the Endowment Commissioner	500
2.	Accountant	300
3.	Assistant Accountant	200
4.	Inspectors	500
5.	Treasury Sarkar	100

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