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State of Haryana - Section

Section 37 in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006

37. Repeal and saving.

(1)Bhagat Phool singh Mahila Vishwavidyalaya Khanpur Kalan Ordinance, 2006 (Haryana Ordinance No.4 of 2006), is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under this Act.The Schedule(Statutes of Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan)[See section 23 (1)]