Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Haryana - Subsection Section 37(1) in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006 (1)Bhagat Phool singh Mahila Vishwavidyalaya Khanpur Kalan Ordinance, 2006 (Haryana Ordinance No.4 of 2006), is hereby repealed.
