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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(2) in The Shri Jagannath Temple Prasikhyana Regulations, 2003

(2)Building, sufficient accommodation, furniture and other materials which is necessary for the training and to engage trainee personnel and suitable hands for the purpose shall be placed at the disposal of the Mandali.