Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 6 in The Shri Jagannath Temple Prasikhyana Regulations, 2003

6. Duties of Administration.

(1)It shall also be duty of the Temple Administration to make the entire programme functional.
(2)Building, sufficient accommodation, furniture and other materials which is necessary for the training and to engage trainee personnel and suitable hands for the purpose shall be placed at the disposal of the Mandali.