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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

State of Madhya Pradesh - Subsection

Section 49(2)(iii) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(iii)[ one expert to be nominated by Kuladhipati from a panel, submitted by the Academic Council of three experts in the subject not connected with the University in any manner whatsoever; [Substituted by M.P Act No. 19 of 1994.]