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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Madhya Pradesh - Subsection

Section 49(2) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(2)The members of the committee of selection shall be :-
(i)the Kulpati Chairman;
[(i-a) x x x] [Omitted by M P. Act No. 23 of 1991.]
(ii)[ xxx] [Omitted by M.P. Act No. 23 of 1991.]
(iii)[ one expert to be nominated by Kuladhipati from a panel, submitted by the Academic Council of three experts in the subject not connected with the University in any manner whatsoever; [Substituted by M.P Act No. 19 of 1994.]
(iv)Three subject experts, not connected with the University in any manner whatsoever to be nominated by the Kuladhipati] :
[Provided that atleast one of the three experts shall be nominated from category of Scheduled Castes, Scheduled Tribes or Other Backward Classes. In case of non-availability of an expert from these categories, one Administrative Officer not below the rank of Commissioner, who belongs to reserved categories, shall be nominated.] [Inserted by M P. Act No. 31 of 2001.]
(v)[ xxx] [Omitted by M.P. Act No. 19 of 1994.]