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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(4) in The U.P. Directorate of Geology and Mining Ministerial Service Rules, 1978

(4)The Selection Committee shall prepare a list of candidates in order of merit, as disclosed by aggregate of marks obtained by them in the test and interview as disclosed by the marks obtained in the interview. If two or more candidates obtained equal marks, the candidates obtaining higher marks in the test shall be placed higher/the Selection Committee shall arrange their names in order of merit on the basis of their general suitability for the post The number of the names in the list shall be larger but not larger by more than 25 per cent of the vacancies.