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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 29(3) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(3)The existing colleges and teaching units along with the facilities and the budget in the field of Agriculture, Animal Husbandry and a lied branches in the Government Departments shall be transferred to the University with effect from such date as the Government may notify.