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State of Jammu-Kashmir - Section

Section 29 in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

29. Resident Instruction.

(1)Subject to the provisions of this Act, Resident Instruction in the University, shall include Bachelor's, Master's and Doctoral Degree Programmes and short term diploma courses in the disciplines of Agriculture, Veterinary Science and Animal Husbandry, Home Science and other allied sciences which may be prescribed.
(2)Resident Instructional Programmes may be based on modem system of Agricultural Education with the objective of producing competent and practical oriented graduates and post-graduates to handle production, research, extension education and teaching work in the field of Agriculture, Animal Husbandry and allied branches.
(3)The existing colleges and teaching units along with the facilities and the budget in the field of Agriculture, Animal Husbandry and a lied branches in the Government Departments shall be transferred to the University with effect from such date as the Government may notify.