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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Bihar - Subsection

Section 26(4) in Bihar Street Vendors (Protection of livelihood and regulation of Street Vending) Schemes 2017

(4)Attempt may be made to provide clean and properly constructed toilets with water and electricity facility in order to maintain public health and hygiene near the street vending strips.