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[Cites 0, Cited by 0] [Section 73G] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73G(9) in The M.P. Factories Rules, 1962

(9)A notice pointing out the possible circumstances in which pressure above atmospheric pressure may be buildup in the reaction vessel, the danger involved and the precautions to be taken by the operators shall be displayed at a conspicuous place near the vessel.