Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] Bombay Presidency - Subsection Section 78(b) in The Bombay Forest Rules, 1942 (b)for determining the amount of money, if any, payable on account there of to Government; and for the payment of any money so found to be due; or
