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State of Tamilnadu - Section

Section 31 in Regulations of the Tamil Nadu Agricultural University

31. Deputation for higher studies.

(1)
(a)The University may depute any of its employees for higher studies in India or abroad leading to a certificate, diploma or degree in such subjects for which there are no adequate training facilities in the University. The procedure for selection of candidates for deputation shall be as approved by the Board.
(b)The employee selected for deputation for higher studies shall be paid his full salary during the period of deputation, the travelling expenses and suitable maintenance allowance.
(c)The employee selected for the deputation shall execute a bond with the University ensuring successful completion of the course of study and, or the degree programme for which he is to be deputed, failing which he should pay to the University a stipulated sum of money. He should also execute in the same bond an undertaking to serve the University for stipulated period, on a post assigned to him, on return from deputation.
(d)The detailed rules for selection and deputation and for execution of bond with the University shall be as approved by the Board.